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CESTAT, Bangalore: Gold was Freely Importable by Normal Importer Prior to DGFT Notification - (07 Mar 2022)

CIVIL

Customs, Excise and Service Tax Appellate Tribunal (CESTAT), Bangalore, has ruled that gold was freely importable by the normal importer prior to the restrictions imposed by the Directorate General of Foreign Trade (DGFT) vide Notification dated 18 December 2019.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   GOLD   DGFT NOTIFICATION  

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