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AAR, Tamil Nadu: Supply of Pure Services by Rendering Consulting Services Exempt from GST - (03 Mar 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Tamil Nadu has ruled that supply of pure services by rendering Consulting Services for Programme Management and accompanying measures for implementation of integrated storm water is exempted from GST.

Tags : AUTHORITY OF ADVANCE RULING   : SUPPLY OF PURE SERVICES  

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