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AAR, Maharashtra: 18% GST Payable on Construction of Buildings and Civil Structures - (22 Feb 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR) Maharashtra has ruled that 18% goods and service tax (GST) payable on Construction of buildings and civil structures necessary to house data centres, nearline data centres, disaster recovery station, satellite data centre.

Tags : AUTHORITY OF ADVANCE RULING   CONSTRUCTION OF BUILDINGS AND CIVIL STRUCTURES  

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