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Issuance of Replenishment Authorisation as per Para 4.35 and 4.36 of Foreign Trade Policy from new online IT Module w.e.f. 21.02.2022- (Ministry of Commerce and Industry) (15 Feb 2022)

MANU/DGFT/0022/2022

Commercial

1. As part of IT Revamp of its exporter/importer related services, this Directorate now introduces a new online module for filing of electronic, paperless applications for Issuance of Replenishment Authorisation as per Para 4.35 and 4.36 of FTP for Gems and Consumables from new online IT Module w.e.f. 21.02.2022. All applicants seeking Replenishment Authorization for Gems and Consumables may apply online by navigating to the DGFT website (https://www.dgft.gov.in (Services).

2. Accordingly, new applications for issuance will need to be submitted in online format as per the above link and Replenishment Authorisation for Gems and Consumables will continue to be issued on security paper. However, applications submitted before 21.02.2022 through legacy system (http://dgftcom.nic.in/eComapplications.html) will continue to be processed through legacy system by RAs.

3. For any help and guidance on this new process, the Help Manual & FAQs may be accessed on DGFT Websites (Learn (Application Help & FAQs. For any further assistance any of the following channels may be assessed:

i. Raise a service request ticket through the DGFT Helpdesk service under Services ('DGFT Helpdesk Service'

ii. Call the DGFT Toll-free-Helpline number

iii. Send an email to the Helpdesk on dgftedi@gov.in.

4. This issues with the approval of the Competent Authority.

Tags : ISSUANCE   REPLENISHMENT   IT MODULE  

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