MANU/DGFT/0022/2022

Ministry : Ministry of Commerce and Industry

Department/Board : DGFT

Trade Notice No. : 34/2021-2022

Date : 15.02.2022

To,

All IEC Holders
All RAs of DGFT
All Members of Trade & Industry

Issuance of Replenishment Authorisation as per Para 4.35 and 4.36 of Foreign Trade Policy from new online IT Module w.e.f. 21.02.2022

1. As part of IT Revamp of its exporter/importer related services, this Directorate now introduces a new online module for filing of electronic, paperless applications for Issuance of Replenishment Authorisation as per Para 4.35 and 4.36 of FTP for Gems and Consumables from new online IT Module w.e.f. 21.02.2022. All applicants seeking Replenishment Authorization for Gems and Consumables may apply online by navigating to the DGFT website (https://www.dgft.gov.in ( Services).

2. Accordingly, new applications for issuance will need to be submitted in online format as per the above link and Replenishment Authorisation for Gems and Consumables will continue to be issued on security paper. However, applications submitted before 21.02.2022 through legacy system (http://dgftcom.nic.in/eComapplications.html) will continue to be processed through legacy system by RAs.

3. For any help and guidance on this new process, the Help Manual & FAQs may be accessed on DGFT Websites ( Learn ( Application Help & FAQs. For any further assistance any of the following channels may be assessed:

i. Raise a service request ticket through the DGFT Helpdesk service under Services ( 'DGFT Helpdesk Service'

ii. Call the DGFT Toll-free-Helpline number

iii. Send an email to the Helpdesk on dgftedi@gov.in.

4. This issues with the approval of the Competent Authority.

(Vijay Kumar)
Additional Director General of Foreign Trade

(Issued from File: 01/94/180/205/AM21/PC-4)