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CBDT Issues Guidance on Uploading of Manually Submitted Form 15CA and Form 15CB - (11 Feb 2022)

DIRECT TAXATION

Central Board for Direct Taxes has allowed uploading of Manually submitted Form 15CA and Form 15CB with Authorised Dealers after the new tax filing portal continued to face tech glitches even after a week of its launch.

Tags : CENTRAL BOARD FOR DIRECT TAXES   MANUALLY SUBMITTED FORM 15CA AND FORM 15CB  

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