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GSTN Adds New Option of Search Tax Payer Details on GST Portal - (04 Feb 2022)

GOODS AND SERVICES TAX

Goods and Service Tax Networks (GSTN) has added the new Option of Search Tax Payer details in the GST Portal to allow search for Taxpayer details by entering the GSTIN OR UIN. The search will contain a percentage of Liability paid that represents the quantum of liability auto-populated from GSTR-1 that was declared/paid in GSTR-3B.

Tags : GOODS AND SERVICE TAX NETWORKS   SEARCH TAX PAYER DETAILS  

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