Supreme Court: Rape Conviction Possible Without S.376 Charge if POCSO Case Fails on Age Proof  ||  SC: Mere Long Possession Can't Establish Adverse Possession; Hostile Intent is Required  ||  Supreme Court Finds Gaps in FSSAI’s Proposed Warning Labels for Foods High in Fat, Sugar and Salt  ||  Supreme Court Quashes ITS Officer's 'Deadwood' Retirement, Orders Rs. 15 Lakh Payment  ||  Uttarakhand HC: District Magistrate to Establish Public Helpline within 24 Hrs amid Water Pollution  ||  Allahabad HC: Custodial Violence and Molestation Are Crimes, Not Police Duty  ||  Gujarat High Court: Bombay Public Trust Registration is Covered by Section 43 of the Waqf Act  ||  J&K&L HC: Advocates not Above Law, No Immunity from Lawful Police Inquiry  ||  Gauhati HC: Talaq-e-Hasan Valid, Requires Registration under Assam Marriage Act  ||  NCLAT: NCLT President Empowered to Transfer Cases from One Bench to Another    

#Economic Survey 2021-2022: India can Withstand Monetary Policy Normalisation - (31 Jan 2022)

BANKING

Economic Survey has noted that due to accretion of large foreign exchange reserves, vulnerability indicators relating to reserves have shown marked improvement in the first half of the current fiscal vis-à-vis FY 2014. US Federal Reserve has indicated interest rate hikes and other measures aimed at getting inflation under control, officially announcing the start of its monetary policy normalisation plan.

Tags : ECONOMIC SURVEY   MONETARY POLICY NORMALISATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved