Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

#Economic Survey 2021-2022: India can Withstand Monetary Policy Normalisation - (31 Jan 2022)

BANKING

Economic Survey has noted that due to accretion of large foreign exchange reserves, vulnerability indicators relating to reserves have shown marked improvement in the first half of the current fiscal vis-à-vis FY 2014. US Federal Reserve has indicated interest rate hikes and other measures aimed at getting inflation under control, officially announcing the start of its monetary policy normalisation plan.

Tags : ECONOMIC SURVEY   MONETARY POLICY NORMALISATION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved