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AAAR, Karnataka: 18% GST Payable on Supply of Vouchers - (04 Jan 2022)

Appellate Authority of Advance Ruling (AAAR), Karnataka while upholding the Authority of Advance Ruling (AAR)’s ruling held that 18% Goods and Services Tax payable on Supply of Vouchers.

Tags : APPELLATE AUTHORITY OF ADVANCE RULING   SUPPLY OF VOUCHERS  

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