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Allahabad HC: Members of Bar are Free to Hold Meeting to Condole Demise of Any Member - (03 Jan 2022)

Allahabad High Court has observed that the Members of the Bar are free to hold a meeting to condole the demise of any member or anyone else, but they do not have the right to obstruct the functioning of Courts.

Tags : ALLAHABAD HIGH COURT   MEETING TO CONDOLE DEMISE OF ANY MEMBER  

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