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CBIC Amends HS Codes Under Notifications Imposing Anti-Dumping Duty on Imports - (03 Jan 2022)

Central Board of Indirect Taxes and Customs (CBIC) has amended the HS codes under various notifications imposing anti-dumping duty on imports of certain goods to align with HS 2022. The new (seventh) edition of the Harmonized System (HS) nomenclature i.e., HS-2022, shall come into force from January 01, 2022.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   HS CODES UNDER NOTIFICATIONS IMPOSING ANTI-DUMPING DUTY  

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