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CESTAT, Ahmedabad: No Service Tax Payable on Job of Manufacturing Plastic Jars, Containers - (03 Jan 2022)

Customs, Excise and Service Tax Appellate Tribunal (CESTAT), Ahmedabad has held that no service tax is payable on the job of manufacturing Plastic Jars, Containers in factory of service recipient as it is included in Job Work manufacturing and not Manpower Recruitment Service.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   JOB OF MANUFACTURING PLASTIC JARS   CONTAINERS  

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