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CBDT: Form No. 56FF to be Furnished Along with Income Tax Return for Claiming Deduction - (31 Dec 2021)

Central Board of Direct Taxes (CBDT) has notified Form No. 56FF to be furnished along with the Income Tax Return for claiming section 10A(1B)(b) deduction under the Income Tax Act, 1961. The notification shall come into force retrospectively from 29th July, 2021.

Tags : CENTRAL BOARD OF DIRECT TAXES   DEDUCTION U/S 10A(1B)(B)  

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