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AAR, Gujarat: 5% GST Leviable on Ammonium Sulphate Supplied for Direct Use as Fertilizers - (17 Dec 2021)

Authority of Advance Ruling (AAR), Gujarat has ruled that 5% goods and services tax (GST) is leviable on Ammonium Sulphate supplied for direct use as fertilizers or used in manufacturing of complex fertilizers for agricultural use.

Tags : AUTHORITY OF ADVANCE RULING   AMMONIUM SULPHATE SUPPLIED FOR DIRECT USE AS FERTILIZERS  

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