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AAR, Telangana: 18% GST Payable on Supply of Artwork Along with Advertisement Space - (14 Dec 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Telangana has ruled that Supply of artwork along with advertisement space amounts to supply of other advertisement space and 18% goods and services tax (GST) is payable.

Tags : AUTHORITY OF ADVANCE RULING   SUPPLY OF ARTWORK ALONG WITH ADVERTISEMENT SPACE  

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