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AAR: 18% GST on Surface Coating on Old, Worn Out or Used Goods Received from Customers - (13 Dec 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Maharashtra has held that 18% Goods and Services Tax (GST) is applicable on activity of surface coating on old, worn out or used goods received from Customers.

Tags : AUTHORITY OF ADVANCE RULING   SURFACE COATING ON OLD   WORN OUT OR USED GOODS  

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