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Zero Defect Zero Effect Scheme- (Press Information Bureau) (29 Nov 2021)

MANU/PIBU/4609/2021

Commercial

As many as 23,948 MSMEs had registered with intent to adopt the principle of the Zero Defect Zero Effect Scheme (ZED). Under this, the Quality Council of India (QCI) followed the scheme guidelines on a consistent basis. QCI has completed and submitted all relevant documents and evidences related to the erstwhile ZED Scheme, with the Ministry as the National Monitoring and Implementation Unit (NMIU). QCI was monitoring & implementing the following components of the guidelines: Industry Awareness Programmes, Training Programmes including Master Trainer, Assessor, Consultant, MSME Capacity Building, MSME officials training etc., Content Development for Online Learning Development of Mobile Monitoring Applications for Awareness Programmes and Site-assessments, Accreditation & empanelment of rating agencies & consulting organizations, Conducting Desktop and site-assessments through accredited agencies, other components as mentioned in the scheme guidelines.

Tags : SCHEME   MSME   ZED  

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