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Baggage Rules, 2016- (Ministry of Finance ) (01 Mar 2016)

MANU/CUSN/0033/2016

Customs

The Central Board of Excise and Customs notified Baggage Rules, 2016 superseding Rules of 1998. The Rules provide limits on quantities of articles that can be brought into India cleared without payment of duty.

Tags : BAGGAGE   CUSTOMS   PAYMENT OF DUTY  

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