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Customs (Import of Goods at Concessional Rate of Duty for Manufacture of Excisable Goods) Rules, 2016- (Ministry of Finance ) (01 Mar 2016)

MANU/CUSN/0035/2016

Customs

The Central Board of Excise and Customs notified the Customs (Import of Goods at Concessional Rate of Duty for Manufacture of Excisable Goods) Rules, 2016, superseding the similarly titled Rules of 1996. The new Rules come into force on 1 April 2016 and are applicable to importer-manufacturers who intend to avail the benefit of an exemption notification under Section 25 of the Customs Act, 1962.

Tags : IMPORT   CONCESSIONAL RATE   MANUFACTURE   EXCISABLE GOODS  

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