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Deposits made under the Senior Citizens Welfare Fund shall bear interest at 3.35%- (Ministry of Finance ) (23 Nov 2021)

MANU/EAFF/0049/2021

Civil

It is hereby notified that the deposits made under the Senior Citizens Welfare Fund, announced in the Ministry of Finance (Department of Economic Affairs) Notification No. G.S.R. 322(E) dated 18th March, 2016, shall with effect from 1st April, 2021 to 31st March, 2022, bear interest at 3.35% (Three point three five percent). This rate will be in force with effect from 1st April, 2021.

Tags : DEPOSITS   WELFARE FUND   INTEREST  

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