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Point of Taxation (Amendment) Rules, 2016- (Ministry of Finance ) (01 Mar 2016)

MANU/DSTX/0015/2016

Service Tax

The Ministry of Finance notified the Point of Taxation (Amendment) Rules, 2016 amending the Point of Taxation Rules, 2011. Among other changes, the new Rules add an Explanation explicating "The rule shall apply mutatis mutandis in case of new levy on services."

Relevant : Point of Taxation Rules, 2011 MANU/DSTX/0016/2011 Point of Taxation (Amendment) Rules, 2014 MANU/DSTX/0016/2014

Tags : SERVICE TAX   POINT OF TAXATION  

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