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CBIC Notifies Procedure for Refund of Excise Duty on Purchase of Petrol or Diesel - (12 Nov 2021)

EXCISE

Central Board of Indirect Taxes and Customs (CBIC) has notified the Procedures for a refund of excise duty on the purchase of petrol or diesel or fuel oil by Diplomatic Missions and their officers for their official or personal use.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   REFUND OF EXCISE DUTY ON PURCHASE OF PETROL OR DIESEL  

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