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Central Board of Excise & Customs hereby makes the amendment in the notification No. 36/2001-Customs (N.T.), dated the 3rd August, 2001 - (Ministry of Finance ) (14 Aug 2015)

CBEC amendment to 'Tariff values Crude and RBD Palm Oil/Palmolein'

MANU/CUSN/0074/2015

Customs

The CBEC substituted Tables 1, 2 and 3 in Notification No. 36/2001, dated 3 August, 2001, with amended Tables.

Relevant : Tariff values – Crude and RBD Palm Oil/Palmolein MANU/CUSN/0002/2001 Superceding Notification No. 21/2002-Customs MANU/CUST/0068/2012 Amendment to Notification No. 36/2001-Customs MANU/CUSN/0072/2015

Tags : CUSTOMS   AMENDMENT   TARIFF   PALM OIL  

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