MANU/CUSN/0074/2015
Ministry : Ministry of Finance
Department/Board : CBEC Customs Non-Tariff
Notification No. : 75/2015-Customs (N.T.)
Date : 14.08.2015
Notification/ Circulars Referred : No. 36/2001-Customs (N.T.), dated the 3rd August, 2001 MANU/CUSN/0002/2001;Notification No. 12/2012-Customs dated 17.03.2012 MANU/CUST/0068/2012;Notification No. 72/2015-Customs (N.T.), dated the 31st July, 2015 MANU/CUSN/0072/2015
Citing Reference:
No. 36/2001-Customs (N.T.), dated the 3rd August, 2001 MANU/CUSN/0002/2001 Modified
Notification No. 12/2012-Customs dated 17.03.2012 MANU/CUST/0068/2012 Referred
Notification No. 72/2015-Customs (N.T.), dated the 31st July, 2015 MANU/CUSN/0072/2015 Referred
Central Board of Excise & Customs hereby makes the amendment in the notification No. 36/2001-Customs (N.T.), dated the 3rd August, 2001.
In exercise of the powers conferred by sub-section (2) of section 14 of the Customs Act, 1962 (52 of 1962), the Central Board of Excise & Customs, being satisfied that it is necessary and expedient so to do, hereby makes the following amendment in the notification of the Government of India in the Ministry of Finance (Department of Revenue), No. 36/2001-Customs (N.T.), dated the 3rd August, 2001, published in the Gazette of India, Extraordinary, Part-II, Section-3, Sub-section (ii), vide number S. O. 748 (E), dated the 3rd August, 2001, namely:-
In the said notification, for TABLE-1, TABLE-2, and TABLE-3 the following Tables shall be substituted namely:-
"TABLE-1
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Sl. No.
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Chapter/ heading/ sub-heading/tariff item
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Description of goods
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Tariff value US $ (Per Metric Tonne)
|
|
(1)
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(2)
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(3)
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(4)
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|
1
|
1511 10 00
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Crude Palm Oil
|
593
|
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2
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1511 90 10
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RBD Palm Oil
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624
|
|
3
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1511 90 90
|
Others - Palm Oil
|
609
|
|
4
|
1511 10 00
|
Crude Palmolein
|
626
|
|
5
|
1511 90 20
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RBD Palmolein
|
629
|
|
6
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1511 90 90
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Others - Palmolein
|
628
|
|
7
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1507 10 00
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Crude Soya bean Oil
|
700
|
|
8
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7404 00 22
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Brass Scrap (all grades)
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3336
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|
9
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1207 91 00
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Poppy seeds
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2188
|
TABLE-2
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Sl. No.
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Chapter/ heading/ sub-heading/tariff item
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Description of goods
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Tariff value (US $)
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(1)
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(2)
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(3)
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(4)
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|
1
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71 or 98
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Gold, in any form, in respect of which the benefit of entries at serial
number 321 and 323 of the Notification No. 12/2012-Customs dated 17.03.2012 is availed
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363 per 10 grams
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|
2
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71 or 98
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Silver, in any form, in respect of which the benefit of entries at serial
number 322 and 324 of the Notification No. 12/2012-Customs dated 17.03.2012 is availed
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499 per kilogram
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TABLE-3
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Sl. No.
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Chapter/ heading/sub-heading/tariff item
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Description of goods
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Tariff value (US $ Per Metric Tons )
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|
(1)
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(2)
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(3)
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(4)
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|
1
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080280
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Areca nuts
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2452"
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[F. No. 467/01/2015 -Cus-V]
(SATYAJIT MOHANTY)
Director (ICD)
Note:-The principal notification was published in the Gazette of India, Extraordinary, Part-II, Section-3, Sub-section (ii), vide Notification No. 36/2001- Customs (N.T.), dated the 3rd August, 2001, vide number S. O. 748 (E), dated the 3rd August, 2001 and was last amended vide Notification No. 72/2015-Customs (N.T.), dated the 31st July, 2015, published in the Gazette of India, Extraordinary, Part-II, Section-3, Sub-section (ii), vide number S. O. 2093 (E), dated the 31st July, 2015.