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CBIC Directs to Issue SCNs on Difference in ITR-TDS Data Only After Proper Verification - (28 Oct 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) directed the GST Officer to issue show-cause notices based on the difference in ITR-TDS data and service tax returns only after proper verification.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   DIFFERENCE IN ITR-TDS DATA  

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