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Madhya Pradesh High Court to Resume Physical Hearing of Cases from October 25 - (25 Oct 2021)

CIVIL

Madhya Pradesh High Court has decided to resume physical hearing of cases at the Principal Seat in Jabalpur and Benches at Indore and Gwalior from October 25, 2021. An SOP issued in this regard states that it shall be necessary for Advocates / Parties-in-person entering the Court premises to have themselves vaccinated/inoculated by at least the first dose of vaccination.

Tags : MADHYA PRADESH HIGH COURT   PHYSICAL HEARING  

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