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CBIC Directs GSTN to Waive Off Late Fees and Interest Due to Technical Glitches - (22 Sep 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has directed the Goods and Service Tax Networks to waive off Late Fees and interest for one day due to technical glitches in the updating of Electronic Cash Ledger while filing GSTR-3B returns.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   LATE FEES AND INTEREST  

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