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Karnataka HC: Elections to Appoint Managing Committee of Advocates to be Conducted by HPC - (21 Sep 2021)

ELECTION

Karnataka High Court has directed that the elections to appoint the Managing Committee of Advocates Association of Bengaluru is to be conducted by a seven member High Power Committee(HPC), which has been constituted by the Court. The tenure of the Committee is for a period of three years and the tenure of the present committee ended on January 23, and the election has not been conducted.

Tags : KARNATAKA HIGH COURT   MANAGING COMMITTEE OF ADVOCATES  

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