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ITAT, Delhi: TDS Required to be Deductible on Commission to Overseas Agents - (15 Sep 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Delhi has held that the Tax Deducted at Source (TDS) is required to be deductible on the amount of commission paid to overseas agents.

Tags : INCOME TAX APPELLATE TRIBUNAL   COMMISSION TO OVERSEAS AGENTS  

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