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Finance Ministry Extends Due Date for Filing of Income Tax Returns (ITRs) for FY 2020-2021 - (10 Sep 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has extended the due date of filing of income-tax returns and various reports of audit for the Assessment Year 2021-22 [FY 2020-21] till 31st December, 2021.

Tags : CENTRAL BOARD OF DIRECT TAXES   FILING OF INCOME TAX RETURNS  

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