Amendment in notification number S.O. 1536(E), dated the 12th May, 2017- (Ministry of Agriculture) (23 Aug 2021)
MANU/AGRL/0040/2021
Civil
In exercise of the powers conferred by sub-section (2) of section 29 read with section 14 of the Protection of Plant Varieties and Farmers' Rights Act, 2001 (53 of 2001), the Central Government hereby makes the following further amendments in the notification of the Government of India in the Ministry of Agriculture and Farmers Welfare, (Department of Agriculture, Cooperation and Farmers Welfare), number S.O. 1536(E), dated the 12th May, 2017, published in the Gazette of India, Extraordinary, Part II, Section 3, Sub-section (ii), dated the 12th May, 2017, namely:-
In the said notification, in the Table, after serial number 145 and the entries relating thereto, the following serial numbers and entries shall be inserted, namely:--
| (1) |
(2) |
(3) |
(4) |
| "146. |
Jackfruit (Artocarpus heterophyllus Lam.) |
Jackfruit |
Katahal |
| 147. |
Greater Yam (Dioscorea alata L.) |
Greater Yam |
Ratalu |
| 148. |
Yam Bean (Pachyrhizus erosus (L.) |
Yam Bean |
Mishri Kand |
| 149. |
Seabuckthrorn (Hippophae rhamnoides L.) |
Seabuckthorn |
Chharma". |
Tags : AMENDMENTS
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