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Amendment in the Acetone (Quality Control) Order, 2020- (Ministry of Chemicals and Fertilizers) (16 Aug 2021)

MANU/CHFZ/0085/2021

Civil

In exercise of the powers conferred by section 16 of the Bureau of Indian Standards Act, 2016 (11 of 2016), the Central Government hereby makes the following amendment in the Acetone (Quality Control) Order, 2020 published by the Ministry of Chemicals and Fertilizers, Department of Chemicals and Petrochemicals, namely:-

In the said order, in paragraph 1, for sub-paragraph (2), the following subparagraph shall be substituted, namely:-

"(2) This order shall come into force on the 13th March, 2022."

Tags : AMENDMENT ACETONE (QUALITY CONTROL) ORDER 2020

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