MANU/CHFZ/0085/2021

Ministry : Ministry of Chemicals and Fertilizers

Department/Board : Chemicals and Petrochemicals

Order No. : SO3461(E)

Date of Order : 16.08.2021

Date of Publication : 24.08.2021

Notification/ Circulars Referred : Number S.O. 1896(E) dated the 16th June,2020 MANU/CHFZ/0036/2020;S.O. 3087(E) dated the 09th September, 2020 MANU/CHFZ/0076/2020;S.O. 1097(E) dated the 8th March, 2021 MANU/CHFZ/0025/2021

Industry: Chemicals

Citing Reference:
Number S.O. 1896(E) dated the 16th June,2020 MANU/CHFZ/0036/2020  Modified

S.O. 3087(E) dated the 09th September, 2020 MANU/CHFZ/0076/2020  Referred

S.O. 1097(E) dated the 8th March, 2021 MANU/CHFZ/0025/2021  Referred

Amendment in the Acetone (Quality Control) Order, 2020

S.O.3461(E).--In exercise of the powers conferred by section 16 of the Bureau of Indian Standards Act, 2016 (11 of 2016), the Central Government hereby makes the following amendment in the Acetone (Quality Control) Order, 2020 published by the Ministry of Chemicals and Fertilizers, Department of Chemicals and Petrochemicals, namely:-

In the said order, in paragraph 1, for sub-paragraph (2), the following subparagraph shall be substituted, namely:-

"(2) This order shall come into force on the 13th March, 2022."

[F. No. 13012/24/2019- Chem. II]
SAMIR KUMAR BISWAS, Additional Secy.

Note: The principal order for Acetone was published in the Gazette of India, Extraordinary, Part II, Section 3, Sub-Section (ii) vide number S.O. 1896(E) dated the 16th June,2020. Subsequently amended vide notification number S.O. 3087(E) dated the 09th September, 2020 and S.O. 1097(E) dated the 8th March, 2021.