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CBIC Empowers Customs Commissioners, Principal Commissioners to Decide Security Amount - (18 Aug 2021)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has notified the amendment in Circular No. 38/2016-Customs with the insertion of a new entry 5(d) to enable Principal Commissioners or Commissioners of Customs to decide the amount of security required in certain cases of provisional assessments.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   SECURITY AMOUNT  

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