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CBIC Issues Circular Regarding De-Notification of ICDs or CFSs or AFS - (18 Aug 2021)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has issued the Circular de-notification of Inland Container Depots (ICDs) or Container Freight Stations (CFSs) or Air Freight Stations (AFSs).

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   DE-NOTIFICATION OF ICDS OR CFSS OR AFS  

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