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AAR, Tamil Nadu: Ready-to-Cook Powdered Mix Taxable at 18% - (09 Aug 2021)

GOODS AND SERVICES TAX

Authority for Advance Ruling, Tamil Nadu has stated that ready-to-cook dosa, idli, porridge mix, etc sold in powdered form are taxable at 18%, even though the GST rate is 5% if they are sold as batter.

Tags : AUTHORITY FOR ADVANCE RULING   READY-TO-COOK POWDERED MIX  

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