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SC Dismisses Review Petition Seeking Cancellation of Class 12 CBSE Exams - (30 Jul 2021)

EDUCATION

Supreme Court has dismissed the Review Petition which sought for cancellation of proposed Class 12 CBSE exams for Private/Compartment/Patrachar students, and the review of the order which had approved CBSE's decision to cancel regular Class 12 exams and its scheme for objective assessment.

Tags : SUPREME COURT   CANCELLATION OF CLASS 12 CBSE EXAMS  

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