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Master Circular for Stock Exchange and Clearing Corporations- (Securities and Exchange Board of India) (05 Jul 2021)

MANU/SSMD/0025/2021

Capital Market

1. SEBI, from time to time, has been issuing various circulars/directions to Stock Exchanges and Clearing Corporations. In order to enable the users to have an access to all the applicable circulars/directions at one place, Master Circular for Stock Exchanges and Clearing Corporations has been prepared.

2. This Master Circular is a compilation of the relevant circulars/communications issued by SEBI up to March 31, 2021 and shall come into force from the date of its issue. References in the circular to the Statutes/Regulations which now stand repealed, have been suitably updated.

3. The Master Circular is a compilation of all the existing/applicable circulars issued by Market Regulation Department of SEBI to Stock Exchanges and Clearing Corporations. Efforts have been made to incorporate relevant circulars issued by other departments of SEBI to Stock Exchanges and Clearing Corporations, pertaining to the areas specified in Enclosure.

4. In case of any inconsistency between the Master Circular and the applicable circulars, the content of the relevant circular shall prevail.

5. This Master Circular shall supersede the previous Master Circular SEBI/HO/MRD/DP/CIR/P/117 dated October 25, 2019, and is available on SEBI website.

Tags : MASTER CIRCULAR   STOCK EXCHANGE   CLEARING CORPORATIONS  

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