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CESTAT, Mumbai Deletes Custom Duties, Penalties on Retail Packing of Diapers and Sanitary Napkins - (22 Jun 2021)

CUSTOMS

Customs, Excise, and Service Tax Appellate Tribunal (CESTAT), Mumbai has provided relief to the Godrej Hygiene Products Ltd, by deleting the Customs duties, penalties arising from a contract for retail packing of on ‘baby and clinical diapers’ and ‘sanitary napkins’.

Tags : CUSTOMS   EXCISE   AND SERVICE TAX APPELLATE TRIBUNAL   CUSTOM DUTIES   PENALTIES ON RETAIL PACKING OF DIAPERS AND SANITARY NAPKINS  

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