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SAT Upholds SEBI Order Imposing Fine on Former YES Bank CEO, Rana Kapoor - (22 Jun 2021)

CAPITAL MARKET

Securities Appellate Tribunal has upheld the order by the Securities and Exchange Board of India imposing fine of Rs. 1 Crore on former YES Bank CEO, Rana Kapoor and a penalty of Rs. 50 lakhs each on Yes Capital (India) Pvt. Ltd and Morgan Credits Pvt. Ltd. for not making requisite disclosures pertaining to encumbrance of shares.

Tags : SECURITIES APPELLATE TRIBUNAL   FORMER YES BANK CEO   RANA KAPOOR  

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