SC: Valid Bareboat Charter Termination Extinguishes Demise Charter, Vessel Arrest Vacated  ||  SC: Absence of Train Ticket No Ground to Deny Compensation for Passenger’s Death  ||  Patna HC: Routine FIR Involvement alone cannot Deny Arms Licence without Safety Threat  ||  Chhattisgarh HC: WhatsApp Chats Proving Mental Cruelty cannot be Ignored on Evidence Grounds  ||  Delhi HC: Foreign Travel Restrictions must not Obstruct Pregnant Foreigner's Medical Care  ||  MP High Court: Article 227 Cannot Be Invoked to Quash Wife’s Conjugal Rights Proceedings  ||  Kerala High Court Issues Directions on Driver Profiling, Bus Regulation and Road Safety  ||  Delhi HC: Prior Permission for Foreign Travel Unjustified When Accused Was Never Arrested  ||  Air India Penalised Rs. 50K Over De-boarding Disabled Woman and Wheelchair Damage  ||  Delhi HC: Muslim Personal Law cannot Shield Sex with Minor Wife from POCSO Case    

Details of 'New Regulatory Framework' for Broadcasting and Cable services- (Telecom Regulatory Authority of India) (16 Jun 2021)

MANU/TRAI/0033/2021

Media and Communication

1. TRAI, in March 2017, notified the 'New Regulatory Framework' for Broadcasting and Cable services. The new framework-came into effect on 29th December 2018. TRAI's new regulations/orders for the television and broadcasting sector gave freedom to consumers to select television channels they want to watch.

2. Transparency and consumer protection are important mandate of TRAI. After issuing of New Tariff order for broadcasting services it was noticed that consumers were facing difficulty to opt for TV channels/bouquets of their choice on the web portal/Apps of their respective Distributed Platform Operators(DPOs). Therefore, the Authority launched TV Channel Selector App on 25.06.2020.

3. TV Channel Selector App provides reliable, robust and transparent systems to television subscribers for fetching the data from respective DPOs platform through APIs. The subscribers will be authenticated by OTP on their Registered Mobile Number(RMN). In case there is no registered mobile number of a subscriber with DPO, subscriber will get OTP on his/her TV screen. Channel Selector App is available on both Google Play Store and Apple App Store.

4. TRAI has now developed TV Channel Selector Portal also to facilitate subscribers who either don't own smart phone or wish to use web browsers. The prominent feature of both the App & Portal is optimisation of the subscription before it is sent to DTH/Cable operator, so that subscribers can get best value for money. The portal has all the existing features of an App, along with download facility and help subscribers to:

a) Check their own subscription

b) View all Channels and Bouquets provided by their DTH/Cable Operator

c) Choose only the channels of interest and remove unwanted channels

d) Get optimized solution; Get best combination of user selected channels/bouquets in same price or in less price

e) Facility to add channels in the applicable NCF (Network Capacity Fee)

f) Allow users to modify existing subscription

g) Check real time status of your subscription request

h) Download and print current subscription, offerings & set subscription request.

5. The users may provide feedback by clicking the "Feedback" option available on the Issue/Feedback menu on the portal. Both the Channel Selector App & Portal are presently functional with 16 DTH operators and Multi System Operators (MSO/Cable Operators). However, efforts are being made to integrate other service providers whose system are capable to communicate through APIs with this platform.

Tags : DETAILS   REGULATORY FRAMEWORK   BROADCASTING  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved