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CBIC: Laterals/Parts Used with Sprinklers or Drip Irrigation System Taxable at 12% GST - (18 Jun 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has clarified that laterals/parts to be used solely or principally with sprinklers or drip irrigation system would attract Goods and Services Tax at a rate of 12%.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   LATERALS/PARTS USED WITH SPRINKLERS OR DRIP IRRIGATION SYSTEM  

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