CBIC: 5% GST Applicable on Composite Supply of Service of Milling Wheat Into Flour - (18 Jun 2021)

GOODS AND SERVICES TAX

Central Board of Indirect Taxes and Customs (CBIC) has clarified that 5% Goods and Services Tax is applicable on the composite supply of service by way of milling of wheat into wheat flour, alongwith fortification, by any person to a State Government for distribution of such wheat flour under Public Distribution System.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   COMPOSITE SUPPLY OF SERVICE OF MILLING WHEAT INTO FLOUR  

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