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CBDT Relaxes Electronic Filing of Income Tax Forms 15CA / 15CB in View of Technical Difficulties - (15 Jun 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has relaxed the Electronic Filing of Income Tax Forms 15CA / 15CB, in view of the difficulties reported by taxpayers in electronic filing on Income Tax Portal. The Board has decided that taxpayers can submit the aforesaid Forms in manual format to the authorized dealers till 30th June, 2021.

Tags : CENTRAL BOARD OF DIRECT TAXES   ELECTRONIC FILING OF INCOME TAX FORMS 15CA / 15CB  

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