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AAR, Karnataka: 18% GST Applicable on Selling and Manufacturing of Automatic Weighing Machines - (10 Jun 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Karnataka has ruled that 18% Goods and Services Tax is payable on the selling and manufacturing of Automatic Weighing Machines, liable to tax at 9% under the Central Goods and Services Tax Act, 2017, and 9% under the Karnataka Goods and Services Tax Act, 2017.

Tags : AUTHORITY OF ADVANCE RULING   AUTOMATIC WEIGHING MACHINES  

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