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Export of Red Sanders wood by Directorate of Revenue Intelligence - Extension of time- (Ministry of Commerce and Industry) (31 May 2021)

MANU/DGFT/0064/2021

Commercial

1. In exercise of powers conferred by Section 3 read with Section 5 of the Foreign Trade (Development 86 Regulation) Act, 1992 and in terms of Para 1.02 and 2.01 of the Foreign Trade Policy (2015-2020), the Central Government hereby makes amendments in Notification No.47 (RE-2013)/2009-2014 dated 24.10.2013 read with Notification No.6/2015-2020 dated 06.05.2015, Notification No.24/2015-2020 dated 29.08.2016, Notification No. 25/2015-2020 dated 02.09.2016, Notification No.08/2015-2020 dated 23.05.2017, Notification No.40/2015-2020 dated 27.11.2017, Notification No.48/2015-2020 dated 03.01.2019, Notification No.12/2015-2020 dated 29.07.2019 and Notification No.56/2015-2020 dated 30.03.2020.

2. Directorate of Revenue Intelligence (DRI) shall finalize the modalities, including allocation of quantities to their authorized entities for export of the Red Sanders wood and shall complete the whole process of export latest by 31st December, 2021.

3. Other provisions of Notification No.47 (RE-2013)/2009-2014 dated 24.10.2013 read with Notification No.6/2015-2020 dated 06.05.2015, Notification No.24/2015-2020 dated 29.08.2016, Notification No. 25/2015-2020 dated 02.09.2016, Notification No.08/2015-2020 dated 23.05.2017, Notification No.40/2015-2020 dated 27.11.2017, Notification No.48/2015-2020 dated 03.01.2019, Notification No.12/2015-2020 dated 29.07.2019 and Notification No.56/2015-2020 dated 30.03.2020 shall remain unchanged.

4. Effect of this notification: Directorate of Revenue Intelligence has been allowed time upto 31.12.2021 to complete the process of export of allocated quantities of Red Sanders wood.

Tags : EXPORT   RED SANDERS   EXTENSION   TIME  

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