MANU/DGFT/0064/2021

Ministry : Ministry of Commerce and Industry

Department/Board : DGFT

Notification No. : 06/2015-2020

Date : 31.05.2021

Notification/ Circulars Referred : Notification No.47 (RE-2013)/2009-2014 dated 24.10.2013 MANU/DGFT/0165/2013;Notification No.6/2015-2020 dated 06.05.2015 MANU/DGFT/0046/2015;Notification No.24/2015-2020 dated 29.08.2016 MANU/DGFT/0105/2016;Notification No. 25/2015-2020 dated 02.09.2016 MANU/DGFT/0109/2016;Notification No.08/2015-2020 dated 23.05.2017 MANU/DGFT/0048/2017;Notification No.40/2015-2020 dated 27.11.2017 MANU/DGFT/0135/2017;Notification No.48/2015-2020 dated 03.01.2019 MANU/DGFT/0001/2019;Notification No.12/2015-2020 dated 29.07.2019 MANU/DGFT/0126/2019;Notification No.56/2015-2020 dated 30.03.2020 MANU/DGFT/0060/2020

Citing Reference:
Notification No.47 (RE-2013)/2009-2014 dated 24.10.2013 MANU/DGFT/0165/2013Referred

Notification No.6/2015-2020 dated 06.05.2015 MANU/DGFT/0046/2015Referred

Notification No.24/2015-2020 dated 29.08.2016 MANU/DGFT/0105/2016Referred

Notification No. 25/2015-2020 dated 02.09.2016 MANU/DGFT/0109/2016Referred

Notification No.08/2015-2020 dated 23.05.2017 MANU/DGFT/0048/2017Referred

Notification No.40/2015-2020 dated 27.11.2017 MANU/DGFT/0135/2017Referred

Notification No.48/2015-2020 dated 03.01.2019 MANU/DGFT/0001/2019Referred

Notification No.12/2015-2020 dated 29.07.2019 MANU/DGFT/0126/2019Referred

Notification No.56/2015-2020 dated 30.03.2020 MANU/DGFT/0060/2020Referred

Export of Red Sanders wood by Directorate of Revenue Intelligence - Extension of time

In exercise of powers conferred by Section 3 read with Section 5 of the Foreign Trade (Development 86 Regulation) Act, 1992 and in terms of Para 1.02 and 2.01 of the Foreign Trade Policy (2015-2020), the Central Government hereby makes amendments in Notification No.47 (RE-2013)/2009-2014 dated 24.10.2013 read with Notification No.6/2015-2020 dated 06.05.2015, Notification No.24/2015-2020 dated 29.08.2016, Notification No. 25/2015-2020 dated 02.09.2016, Notification No.08/2015-2020 dated 23.05.2017, Notification No.40/2015-2020 dated 27.11.2017, Notification No.48/2015-2020 dated 03.01.2019, Notification No.12/2015-2020 dated 29.07.2019 and Notification No.56/2015-2020 dated 30.03.2020.

2. Directorate of Revenue Intelligence (DRI) shall finalize the modalities, including allocation of quantities to their authorized entities for export of the Red Sanders wood and shall complete the whole process of export latest by 31st December, 2021.

3. Other provisions of Notification No.47 (RE-2013)/2009-2014 dated 24.10.2013 read with Notification No.6/2015-2020 dated 06.05.2015, Notification No.24/2015-2020 dated 29.08.2016, Notification No. 25/2015-2020 dated 02.09.2016, Notification No.08/2015-2020 dated 23.05.2017, Notification No.40/2015-2020 dated 27.11.2017, Notification No.48/2015-2020 dated 03.01.2019, Notification No.12/2015-2020 dated 29.07.2019 and Notification No.56/2015-2020 dated 30.03.2020 shall remain unchanged.

4. Effect of this notification: Directorate of Revenue Intelligence has been allowed time upto 31.12.2021 to complete the process of export of allocated quantities of Red Sanders wood.

(Amit Yadav)
Director General of Foreign Trade
Ex-officio Additional Secretary, Government of India

(Issued from F.No. 01/91/180/1380/AM-12/EC/20805)