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Kerala HC: Candidature Not to be Rejected on Belated Submission of OBC-NCL Certificate - (07 Jun 2021)

CIVIL

Kerala High Court has observed that candidature under OBC Category cannot be rejected merely on the ground of belated submission of the OBC-NCL certificate by the candidate, observing that this will only lead to a situation where the rights and opportunities guaranteed to the candidate under Articles 14 and 16 of the Constitution of India, 1949 will be flagrantly violated.

Tags : KERALA HIGH COURT   CANDIDATURE UNDER OBC CATEGORY  

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