SC: Valid Bareboat Charter Termination Extinguishes Demise Charter, Vessel Arrest Vacated  ||  SC: Absence of Train Ticket No Ground to Deny Compensation for Passenger’s Death  ||  Patna HC: Routine FIR Involvement alone cannot Deny Arms Licence without Safety Threat  ||  Chhattisgarh HC: WhatsApp Chats Proving Mental Cruelty cannot be Ignored on Evidence Grounds  ||  Delhi HC: Foreign Travel Restrictions must not Obstruct Pregnant Foreigner's Medical Care  ||  MP High Court: Article 227 Cannot Be Invoked to Quash Wife’s Conjugal Rights Proceedings  ||  Kerala High Court Issues Directions on Driver Profiling, Bus Regulation and Road Safety  ||  Delhi HC: Prior Permission for Foreign Travel Unjustified When Accused Was Never Arrested  ||  Air India Penalised Rs. 50K Over De-boarding Disabled Woman and Wheelchair Damage  ||  Delhi HC: Muslim Personal Law cannot Shield Sex with Minor Wife from POCSO Case    

Introduction of an online E-EPCG Committee module for accepting applications seeking relaxation in policy/procedure in terms of para 2.58 of FTP 2015-20- (Ministry of Commerce and Industry) (19 May 2021)

MANU/DGFT/0060/2021

Commercial

1. The members of trade are hereby informed that this Directorate is introducing an online e-EPCG Committee module on the DGFT website, a new module as a part of IT Revamp, for receiving applications for seeking relaxation in policy/procedure in terms of para 2.58 of FTP 2015-20.

2. Henceforth, the applications for seeking relaxations in terms of para 2.58 of FTP 2015-20 under the EPCG Committee would be accepted through online mode only. No manual submission of applications for the same would be allowed. The members of trade can login to the portal, fill in the requisite details in the form, upload the necessary documents and submit the application after paying requisite fee. The system will generate a file number which can be used for tracking purposes through the portal. The Directorate would issue online deficiency letters calling for any additional information required and the exporter would be able to reply to the deficiency letters online. The entire processing of the applications and communication of the decision of the committee would be in online mode only.

3. The members of trade can file applications to e-EPCG Committee module through following navigation-

"https://dgft.gov.in/ → Login using registered user credentials for the IEC holder → Services → EPCG → Apply for EPCG Committee.

4. The members of trade are advised to go through the Online Help Manual and FAQ documents before filing the applications under the module. The Online Help Manual and FAQ documents would be available under https://dgft.gov.in/ > Learn > Application Help & FAQs.

5. In case any technical issue is faced, the same may be intimated to the DGFT Helpdesk.

Tags : INTRODUCTION   ONLINE   E-EPCG COMMITTEE  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved