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Haryana Allows Reimbursement of GST on ‘Covid items’ Donations - (19 May 2021)

GOODS AND SERVICES TAX

Haryana has become the first State in India to allow reimbursement of Goods and Service tax paid by companies, non-governmental organisations and individuals on purchase of 15 items including Covid vaccines, Remdesivir injections, ventilators and oxygen cylinders that they have donated to the State Government or state-run hospitals.

Tags : HARYANA   GST   COVID ITEMS  

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